State Of H.P. vs . Prabhi Devi
2023 Latest Caselaw 5409 HP

Citation : 2023 Latest Caselaw 5409 HP
Judgement Date : 9 May, 2023

Himachal Pradesh High Court

State Of H.P. vs . Prabhi Devi on 9 May, 2023

Bench: Tarlok Singh Justice, Virender Singh

State of H.P. vs. Prabhi Devi

                                                        LPA No.           of 2023
09.05.2023     Present: Mr. Anup Rattan, A.G. with Mr. Ramakant

Sharma, Addl.A.G, Mr. J.S. Guleria, Dy. A.G

and Ms. Priyanka Chauhan, Dy. A.G for the applicants/appellants.

Mr. Raju Ram Rahi, Advocate for the respondent.

CMP(M) No. 1345 of 2022

r For the reasons stated in the application which

is duly supported by an affidavit of Director of Agriculture,

we deem it appropriate to condone the delay of 32 days

that has crept up in filing the main appeal. Ordered

accordingly. The application stands disposed of.

LPA No. of 2023

Appeal be registered.

At the request of learned counsel for the

respondent, list on 23rd May, 2023.

CMP No. of 2023

In the meanwhile, the execution and operation

of judgment dated 28.04.2022 passed in CWPOA No. 6047

of 2019 is ordered to be stayed.


                                           ( Tarlok Singh Chauhan )
                                              Acting Chief Justice


             May 09, 2023                          ( Virender Singh )
                (naveen)                                  Judge