Citation : 2023 Latest Caselaw 10941 HP
Judgement Date : 3 August, 2023
Vijay Nand vs. State of H.P. & Ors.
.
CWP No. 4534 of 2023.
03.08.2023 Present: Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Pushpender Jaswal, Dy. A.G., Mr. Rahul Thakur, Dy. A.G., Ms. Priyanka Chauhan, Dy. A.G. and Mr. Gautam Sood, Dy. A.G., for the
respondents.
More time sought to comply with the
judgment dated 14.07.2023. Let compliance affidavit
be filed on or before the next date.
List on 31st August, 2023.
(Satyen Vaidya)
Judge
3rd August, 2023.
(jai)
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