Kamla Tanwar vs . State & Ors.
2022 Latest Caselaw 8906 HP

Kamla Tanwar vs. State & Ors.

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CWPOA No. 5255 of 2019.

31.10.2022 Present: Mr. B.C. Negi, Senior Advocate, with Mr. Nitin

Thakur, Advocate, for the petitioner.

Mr. Ajay Viadya, Senior Additional Advocate General, for respondent No.1.

Mr. Shubham Singh Guleria, Advocate, vice Mr. Vikrant Thakur, Advocate, for respondent No.2.

Mr. Surender Verma, Advocate, for respondent No.3.

Mr. Karan Singh Parmar, Advocate, for respondent No.4.

Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for respondent No.6.

Heard further. During the course of hearing, it

has been pointed out by Mr. Sanjeev Bhushan, Senior

Advocate, representing respondent NO.6 that the said

respondent has also filed a substantive petition being

CWPOA No. 5767 of 2019. In order to avoid any conflicting

judgments, let CWPOA No. 5767 of 2019 be also listed

along with the instant petition on 2nd November, 2022.

(Satyen Vaidya) Judge.

31st October, 2022.

(jai)