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Rajinder Sharma vs . M/S Gujjar Mal Sansar Chand
2022 Latest Caselaw 8897 HP

Citation : 2022 Latest Caselaw 8897 HP
Judgement Date : 31 October, 2022

Himachal Pradesh High Court
Rajinder Sharma vs . M/S Gujjar Mal Sansar Chand on 31 October, 2022
Bench: Sandeep Sharma

Rajinder Sharma vs. M/s Gujjar Mal Sansar Chand

.

Cr. Revision No.457 of 2019

31.10.2022 Present Mr. Adarsh K. Vashishta, Advocate, for the petitioner.

Further two weeks' time, as prayed for, is granted to the

petitioner to file certified copy of trial court judgment.

List on 17.11.2022, on which date, petitioner shall

remain present in Court.

(Sandeep Sharma) Judge 31st

October, 2022

(shankar

 
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