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Vijay Kumar Vishal vs . State Of H.P. & Ors.
2022 Latest Caselaw 8802 HP

Citation : 2022 Latest Caselaw 8802 HP
Judgement Date : 27 October, 2022

Himachal Pradesh High Court
Vijay Kumar Vishal vs . State Of H.P. & Ors. on 27 October, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Vijay Kumar Vishal Vs. State of H.P. & Ors.

LPA No. 25/2012 27.10.2022 Present: Mr. Rajnish Maniktala, Sr. Advocate with Mr. Naresh

.

Verma, Advocate, for the appellant.

Ms. Ritta Goswami, Additional Advocate General, for respondent Nos.1 to 3-State.

Mr. Anand Sharma, Sr. Advocate with Mr. Karan Sharma, Advocate, for respondent No.4.

Arguments heard. Judgment reserved.

                         r                to        ( A.A. Sayed )
                                                    Chief Justice

                                                ( Jyotsna Rewal Dua )
                                                       Judge



27th October, 2022(Rohit)

 
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