Raj Kumar vs . State Of H.P. & Others
2022 Latest Caselaw 8667 HP

Raj Kumar Vs. State of H.P. & Others

.

CWP No. 1813 of 2022.

18.10.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate for the petitioner.

Mr. Anil Jaswal, Additional Advocate General for the respondents.

Arguments in this case were heard on 15 th

October, 2022 and the judgment was reserved. However, at

the time of dictating the order clarification was required as to

when the petitioner had moved representation for permission

to fell 'Khair' trees.

Learned counsel for the petitioner requests

for an adjournment to enable him to verify the said fact.

List again on 20th October, 2022.

(Sabina) Judge

(Satyen Vaidya) Judge October 18, 2022 (ps)