Lata Sharma vs . State Of H.P. & Ors.
2022 Latest Caselaw 8557 HP

Lata Sharma Vs. State of H.P. & Ors.

.

Cr. Revision No. 53/2022

15.10.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.

Mr. Gaurav Sharma, Dy. AG, for respondents No. 1, 3 and 4.

Mr. Shashi Bhushan, Advocate, for respondent No. 2.

Learned counsel for the petitioner prays for and

is granted three days' time to file certified copy of learned trial

Court judgment and typed/translated copies of the

documents. List on 19.10.2022.

(Chander Bhusan Barowalia) Judge 15th October, 2022

(raman)