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Ram vs Sandeep Kumar
2022 Latest Caselaw 3230 HP

Citation : 2022 Latest Caselaw 3230 HP
Judgement Date : 10 May, 2022

Himachal Pradesh High Court
Ram vs Sandeep Kumar on 10 May, 2022
Bench: Ajay Mohan Goel
      IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                      ON THE 10th DAY OF MAY, 2022




                                                             .
                                 BEFORE





                HON'BLE MR. JUSTICE AJAY MOHAN GOEL

        CIVIL ORIGINAL PETITON CONTEMPT                No. 121 OF 2021





    Between:-

    NARDEEP KUMAR S/O LATE SH. SITA





    RAM R/O VPO GHEORI, TEHSIL
    DEHRA,    DISTRICT     KANGRA,
    PRESENTLY RETD. AS DRIVER FROM
    HRTC DEHRA (HIMACHAL PRADESH).
                                                    ..........PETITIONER


    (NONE)

    AND


      1. SANDEEP KUMAR, PRESENTLY
         WORKING    AS    MANAGING
         DIRECTOR         HIMACHAL
         PRADESH         TRANSPORT




         CORPORATION SHIMLA 171003.
      2. RAJAN, PRESENTLY WORKING





         AS   REGIONAL    MANAGER,
         HIMACHAL          PRADESH
         TRANSPORT     CORPORATION





         DEHRA     DEPOT,     DISTT.
         KANGRA.

                                                    ........RESPONDENTS

    (BY MR. V.B. VERMA, ADVOCATE)
    ___________________________________________________________

                Whether approved for reporting:

                This petition coming on for orders this day, the Court

    passed the following:-




                                            ::: Downloaded on - 10/05/2022 20:08:21 :::CIS
                                     2




                            ORDER

.

Mr. Vir Bahadur Verma, learned Counsel for the

respondent, on instructions, submits that retiral benefits stand

paid to the petitioner in terms of the judgment passed by the

Court. In view of the statement so made by learned Counsel for the

respondent, these proceedings are ordered to be closed. Notice

discharged.

                                                   (Ajay Mohan Goel)
                         r                                Judge
    May 10, 2022

       (narender









 

 
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