Bhawarna vs Sh. Sandeep
2022 Latest Caselaw 2984 HP

.

IN THE HIGH COURT OF HIMACHAL PRADESH,

SHIMLA ON THE 9th DAY OF MAY, 2022

BEFORE HON'BLE MR. JUSTICE AJAY MOHAN GOEL

CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL)

No.692 of 2020

Between: r SH. DINESH KUMAR (RETD.

CONDUCTOR, HRTC,

DHARAMSHALA) SON OF SHRI ISHWAR DASS, AGED 59 YEARS, RESIDENT OF VILLAGE & POST OFFICE

BHAWARNA, TEHSIL PALAMPUR, DISTRICT KANGRA (H.P.).

....PETITIONER.

(NONE FOR THE PETITIONER)

AND

1. SH. SANDEEP BHATNAGAR, MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA­ 171003 (H.P.) ....RESPONDENT.

(BY. MS. SHUBH MAHAJAN, ADVOCATE )

.

Whether approved for reporting?1

This petition coming on for admission this day, the Court passed the

following: ORDER

Learned counsel for the respondent submits that the

judgment/order in issue now stands complied with in letter and

spirit.

2.

In this view of the matter, these contempt proceedings

are ordered to be closed. Notice stands discharged.

(Ajay Mohan Goel) Judge

May 09, 2022 (Rishi)