Citation : 2022 Latest Caselaw 355 HP
Judgement Date : 23 February, 2022
Mansa Ram Sharma vs Sh. Prashant Sirkek
COPC No. 8 of 2021
.
23.02.2022 Present: Mr. Prem Prakash Chauhan, Advocate for the
petitioners.
Mr. Avinash Jaryal, Advocate for the respondent.
On the request of Mr. Avinash Jaryal, learned
Counsel for the respondent, list on 28.03.2022, to enable him to
have instructions with regard to compliance of the judgment in
issue.
(Ajay Mohan Goel)
Judge February 23, 2022 (narender)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!