Kuldeep Kumar Sood vs . Punjab Tourism
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Kuldeep Kumar Sood vs. Punjab Tourism

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Corporation Ltd.

Review Petition No. 45 of 2018 with Execution Pet. No. 8 of 2003

Review Petition No. 45 of 2018

03.08.2022 Present: Mr. Bipin C. Negi, Sr. Advocate with Mr. Udit Shaurya Kaushik,Advocate, for the petitioners.

Mr. Vijay Chaudhary, Advocate, for the respondent.

Execution Petition No. 8 of 2003

Mr. Vijay Chaudhary, Advocate, for the Decree Holder

Mr. Bipin C. Negi, Sr. Advocate with Mr. Udit Shaurya Kaushik,Advocate, for the judgment Debtor

R.P. No.45 of 2018 with Ex. Petition No. 8 of 2003

List on 8.09.2022, as prayed.

(Vivek Singh Thakur) Judge

August 03, 2022 (veena)