Haroli vs Unknown
2021 Latest Caselaw 4660 HP

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IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                   ON THE 22nd DAY OF SEPTEMBER, 2021




                                                                    .
                                  BEFORE





             HON'BLE MR. JUSTICE AJAY MOHAN GOEL
                    Execution Petition No. 105 of 2020





      Between:-
      TRIPTA DEVI, W/O LATE SH.
      TARA CHAND, R/O VILLAGE
      LUTHRA, P.O. HIRRA, TEHSIL




      HAROLI, DISTRICT UNA, H.P.
      (RETIRED AS STORE KEEPER
      FROM HRTC DEPOT, UNA, H.P.)
                         r                                 ...PETITIONER

      (BY M/S RAKESH KUMAR AND ASHOK
      KUMAR, ADVOCATES)

      AND



1.    HIMACHAL PRADESH ROAD
      TRANSPORT             (HRTC)
      THROUGH     ITS    MANAGING




      DIRECTOR, OLD BUS STAND,
      SHIMLA-171003, H.P.





2.    THE FINANCIAL ADVISER-CUM-
      CHIEF ACCOUNTS OFFICER,
      HIMACHAL PRADESH ROAD





      TRANSPORT (H.R.T.C.) HEAD
      OFFICE, OLD BUS STAND,
      SHIMLA-171003, H.P.
                                                    ...RESPONDENTS
      (BY  SHRI           AJAY          CHAUHAN,
      ADVOCATE)
      Whether approved for reporting?
__________________________________________________________
         This petition coming on for orders this day, the Court passed
the following:




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                                  ORDER

Learned counsel for the petitioner submits that the judgment

.

dated 17.01.2020, passed by this Court in CWP No. 278 of 2020, titled as

Tripta Devi Vs. Himachal Road Transport Corporation and another stands

complied with in letter and spirit. In this view of the matter, the petition is

closed.

(Ajay Mohan Goel) Judge September 22, 2021 (bhupender)