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Madan Lal Aged About 61 Years Son Of vs Unknown
2021 Latest Caselaw 4974 HP

Citation : 2021 Latest Caselaw 4974 HP
Judgement Date : 8 October, 2021

Himachal Pradesh High Court
Madan Lal Aged About 61 Years Son Of vs Unknown on 8 October, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya
                  IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
                           ON THE 8th DAY OF OCTOBER, 2021
                                        BEFORE




                                                                .
                     HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                           &
                         HON'BLE MR. JUSTICE SATYEN VAIDYA





             EXECUTION PETITION NO. 417 OF 2021 IN CWP NO.695 OF 2019

    Between:-





    MADAN LAL AGED ABOUT 61 YEARS SON OF
    LATE SH. PYAR CHAND, OCCUPATION RETIRED
    (DRIVER) GOVT EMPLOY IN THE DATE 28.02.2018
    FROM PATHANKOT, RESIDENT OF VILLAGE
    KOTLU TEHSIL JAISINGPUR, DISTRICT KANGRA,                                   ...PETITIONER
    H.P.


    (BY SH. SHIVENDRA SINGH, ADVOCATE)

    AND



    1. HIMACHAL PRADESH ROAD TRANSPORT
    CORPORATION, THROUGH ITS MANAGING
    DIRECTOR, SHIMLA-171003.




    2. THE REGIONAL MANAGER, HIMACHAL





    ROAD TRANSPORT CORPORATION, DEHRA,
    DISTRICT KANGRA, H.P.
                                                                           ...RESPONDENTS





    (BY SH. SHYAM SINGH CHAUHAN)



    ___________________________________________________________
                This petition coming on for orders this day, Hon'ble
    Mr. Justice Tarlok Singh Chauhan, passed the following:-




                                               ::: Downloaded on - 31/01/2022 23:11:45 :::CIS
                                                2



                                           ORDER

Notice. Mr. Shyam Singh Chauhan, Advocate appears and

.

waives service of notice on behalf of respondents.

2. The execution petition is disposed of with a direction to the

respondents to comply with the judgment dated 08.04.2019 passed in

CWP No. 695 of 2019 titled as Madan Lal vs. HRTC & another and

compliance affidavit be filed within six months

For compliance, to come up on 01.04.2022.

'Copy dasti'

(Tarlok Singh Chauhan) Judge

(Satyen Vaidya)

Judge October 8, 2021 (ravinder)

 
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