Between vs Unknown
2021 Latest Caselaw 4970 HP

                   IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
                            ON THE 8th DAY OF OCTOBER, 2021
                                         BEFORE




                                                                 .
                     HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                            &
                          HON'BLE MR. JUSTICE SATYEN VAIDYA





             EXECUTION PETITION NO. 416 OF 2021 IN CWP NO.4230 OF 2019

    Between:-





    KULDEEP KUMAR AGED ABOUT 61 YEARS SON OF
    LATE SH. JAGDISH RAM, OCCUPATION RETIRED
    (CONDUCTOR) GOVT. EMPLOY IN THE DATED
    30.06.2018 FROM BAIJNATH, RESIDENTS OF
    VILLAGE GANDHI GRAM, TEHSIL BAIJNATH,

    DISTRICT KANGRA, HIMACHAL PRADESH.                                             ...PETITIONER

    (BY SH. SHIVENDRA SINGH, ADVOCATE)

    AND



    1. HIMACHAL PRADESH ROAD TRANSPORT
    CORPORATION, THROUGH ITS MANAGING
    DIRECTOR, SHIMLA-171003.




    2. THE REGIONAL MANAGER, HIMACHAL ROAD





    TRANSPORT CORPORATION, BAIJNATH, DISTRICT
    KANGRA, H.P.
                                                                               ...RESPONDENTS





    (BY SH. SHYAM SINGH CHAUHAN)



    ___________________________________________________________
                This petition coming on for orders this day, Hon'ble
    Mr. Justice Tarlok Singh Chauhan, passed the following:-




                                                ::: Downloaded on - 31/01/2022 23:11:44 :::CIS
                                             2



                                         ORDER

Notice. Mr. Shyam Singh Chauhan, Advocate appears and

.

waives service of notice on behalf of respondents.

2. The execution petition is disposed of with a direction to the

respondents to comply with the judgment dated 17.12.2019 passed in

CWP No. 4230 of 2019 titled as Kuldeep Kumar vs. HRTC & another and

compliance affidavit be filed within six months

For compliance, to come up on 01.04.2022.

'Copy dasti'.

(Tarlok Singh Chauhan)

Judge

(Satyen Vaidya)

Judge October 8, 2021 (ravinder)