Citation : 2021 Latest Caselaw 4927 HP
Judgement Date : 6 October, 2021
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA ON THE 6th DAY OF OCTOBER, 2021
.
BEFORE
HON'BLE MR. JUSTICE AJAY MOHAN GOEL
CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL)
No.990 of 2020
Between:
1. KAMAL CHAUDHARY, SON
OF SHRI PATTI RAM CHAUDARY, PRESENTLY WORKING AS TGT NON- MEDICAL IN GHS PATEHAR U/c GSSS RAJPUR, DISTRICT KANGRA, R/O r BEHIND
PETROL PUMP, PALAMPUR, DISTT. KANGRA, H.P.
2. RAJEEV KAUNDAL, SON OF SH. ISHWAR DASS,
PRESENTLY WORKING AS TGT NON-MEDICAL GSSS JANDRU HAMIRPUR, R/O VILL. PANJALI, P.O. MAJHOG,
SULTANI, HAMIRPUR, H.P.
3. SUBHASH CHAND SHARMA, SON OF SH. SOHAN LAL SHARMA, PRESENTLY
WORKING AS TGT NON- MEDICAL GMS DADU, U/c GSSS BADHANI, DISTT. HAMIRPUR, R/O VILLAGE GUDHWIN, P.O. BHUKKAR, TEHSIL BHORANJ, DISTT. HAMIRPUR, H.P.
4. SANTOSH KUMAR, SON OF SH. SUKH LAL, PRESENTLY WORKING AS TGT NON- MEDICAL IN GMS BERI, U/C GSSS JANGALBERI, R/O VILL. SOOL, P.O. MAJHOG SULTANI,
THESIL & DISTT. HAMIRPUR, H.P.
5. RANJIT SINGH, SON OF SH. DURGA DASS, PRESENTLY
.
WORKING AS TGT NON-
MEDICAL IN GSSS HAWAN, TEHSIL GHUMARWIN, DISTT. BILASPUR, H.P., R/O VILLAGE KATOH, P.O. TRIFALGHAT,
TEHSIL SARKAGHAT, DISTT. MANDI, H.P.
6. MAHENDER PAL SHARMA, SON OF LATE SH. LAXMI
CHAND SHARMA, PRESENTLY WORKING AS TGT NON- MEDICAL IN GBSLSSS- SUNDERNAGAR, DISTT.
MANDI, R/O SHASTRI KUNJ- GAWALTHI, P.O. BRIKHMANI,
TEHSIL BALH, DISTT. MANDI, H.P.
7. REVTI RAMAN, SON OF
SHRI RATTAN CHAND, PRESENTLY WORKING AS TGT NON-MEDICAL IN GHS KOHDRA, TEHSIL BANGANA,
DISTT. UNA, R/O VPO LATHIANI, TEHSIL BANGANA,
DISTT. UNA, H.P.
8. RAJIV KUMAR, SON OF SH. JAGDISH CHAND, PRESENTLY
WORKING AS TGT NON- MEDICAL, GSSS BATHRI, DISTRICT UNA, R/O VPO SAMTANA, TEHSIL BADSAR, DISTT. HAMIRPUR, H.P.
9. ALOK SINGH, SON OF SH. KULDEEP SINGH, PRESENTLY WORKING AS TGT NON- MEDICAL, G.M.S. MADHINI U/C G.S.S.S. BANKHANDI, DISTRICT KANGRA, R/O VILLAGE GHARUN, P.O.
DOHAG, TEHSIL
JAWALAMUKHI, DISTRICT
KANGRA, H.P.
10. SATISH KUMAR, SON OF SH. ISHWAR DASS,
.
PRESENTLY WORKING AS
TGT NON-MEDICAL, GMS KEDAR MANDIR, U/C GSSS DAROH, DISTT. KANGRA, R/O VILLAGE SANHOON, TEHSIL
THURAL, DISTRICT KANGRA, H.P.
11. RAKESH SHARMA, SON OF SH. BANWARI LAL
SHARMA, PRESENTLY PLACE OF POSTING, GMS BHAJRALA, U/C GSSS MATROO, TEHSIL
JOGINDERNAGAR, MANDI, R/O VILLAGE MATROO,
TEHSIL JOGINDERNAGAR, DISTRICT MANDI, H.P.
12. SUSHIL KUMAR, SON OF
SH. MOHAN SINGH, PRESENTLY WORKING AS TGT NON-MEDICAL, GSSS MATROO, DISTT. MANDI, R/O
VILLAGE PANTEHAR, P.O. GOLWAN, TEHSIL LAD
BHAROL, DISTRICT MANDI, H.P.
13. ANIL KUMAR, SON OF SH.
BALKOO RAM, PRESENTLY WORKING AS TGT NON- MEDICAL, GSSS BHORANJ, DISTRICT HAMIRPUR, R/O VILLAGE PALAHI, P.O. BHARERI, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P.
14. ANITA KUMARI D/O SH. PREM SINGH, PRESENTLY WORKING AS TGT NON- MEDICAL IN GMS BHAIRA U/c GSSS ANDRETTA, DISTT. KANGRA, R/O P.O. BASHEER,
TEHSIL SHAHPUR, DISTRICT KANGRA, H.P.
15. NEELAM D/O KRISHAN LAL, PRESENTLY WORKING
.
AS TGT NON-MEDICAL IN GHS
CHAUKHAT U/c GSSS GAGRUHI, DISTRICT KANGRA, R/O VILLAGE BALETA, P.O. SANAHI,
DISTRICT HAMIRPUR, H.P.
16. RAVI KUMAR, SON OF SH. TARA CHAND, PRESENTLY WORKING AS TGT NON-
MEDICAL IN GSSS DARINI, DISTRICT KANGRA, R/O VILLAGE CHURTHA, P.O. NERTI, TEHSIL SHAHPUR,
DISTRICT KANGRA, H.P.
17. SWAROOP SINGH, SON OF SH. MILKHI RAM, PRESENTLY WORKING AS TGT NON- MEDICAL, GSSS DURGELL,
DISTT. KANGRA, R/O VILLAGE DURGELLA, TEHSIL SHAHPUR, DISTRICT KANGRA, H.P.
18. RAVINDER SINGH, SON
OF SHRI KARNAIL SINGH, PRESENTLY WORKING AS TGT NON-MEDICAL IN GHS PREI, DISTRICT KANGRA,
R/O VILLAGE SIHELPURI, P.O. AND TEHSIL SHAHPUR, DISTRICT KANGRA, H.P.
19. PANKAJ GUPTA, SON OF SH. RAMESH CHAND, PRESENTLY WORKING AS TGT NON-MEDICAL IN GMS TAHAL U/C GSSS DARNI, DISTT. KANGRA, R/O P.O.
DARI, TEHSIL
DHARAMSHALA, DISTRICT
KANGRA, H.P.
20. SANJEEV KUMAR, SON OF SHRI KRISHAN CHAND, PRESENTLY WORKING AS TGT NON-MEDICAL IN GHS BANDLA, DISTRICT CHAMBA,
.
R/O VILLAGE LAKRA, P.O.
BANDLA, DISTRICT CHAMBA, H.P.
21. SUDHIR CHAND, SON OF
SH. KARAM CHAND, PRESENTLY WORKING AS TGT NON-MEDICAL IN GMS RULYANI U/c GSSS DALHIOUSIE, R/O H.NO. 118,
SADAR BAZAAR, TEHSIL DALHOUSIE, DISTRICT CHAMBA, H.P. r
22. ANIL KUMAR, SON OF SH. GIAN CHAND, PRESENTLY
WORKING AS TGT NON- MEDICAL IN GMS KAKELLA, U/C GSSS KOHLARI, R/O VILLAGE BHALOLI, P.O.
KHAJIAR, DISTRICT CHAMBA, H.P.
23. KARAM CHAND, SON OF
SH. MADHO RAM, PRESENTLY WORKING AS TGT NON-
MEDICAL IN GSS CHILLI, DISTRICT CHAMBA, R/O VILLAGE CHINWAS, P.O. GANED, DISTRICT CHAMBA,
H.P.
24. VINOD KUMAR, SON OF SH. RAJ KUMAR, PRESENTLY WORKING AS TGT NON- MEDICAL IN GMS BALGHAR U/C GSSS DADASIBA, DISTRICT KANGRA, R/O VILLAGE JOL, P.O. GAGRUHI, DISTRICT KANGRA, H.P.
25. CHAIN LAL SON OF PANCHHI LAL, PRESENTLY WORKING AS TGT NON-
MEDICAL IN GMS KHANJU-II U/C GSSS HIMGIRI, R/O VILLAGE SALAN, P.O. MODA, DISTRICT CHAMBA, H.P.
.
26. RAJESH KUMAR SON OF
KUNDAN LAL, PRESENTLY WORKING AS TGT NON- MEDICAL IN GHS RAIPUR SAHORAN, DISTRICT UNA.
R/O VPO BASDEHRA, DISTRICT UNA. H.P.
27. RAJESH KUMAR
CHADUHARY SON OF
JAGDISH RAM CHAUDHARY, PRESENTLY WORKING AS TGT NON-MEDICAL IN GSSS CHAHBAG, DISTRICT UNA,
R/O VPO BHARWAIN, TEHSIL AMB, DISTRICT UNA H.P.
28. SUNITA DEVI D/O MADAN LAL, PRESENTLY WORKING AS TGT NON-MEDICAL IN GSSS RORA, DISTRICT UNA,
R/O VPO TAKKA, TEHSIL AND DISTRICT UNA, H.P.
29. SURENDRA THAKUR SON
OF SH. FATEH SINGH THAKUR, PRESENTLY
WORKING AS TGT NON- MEDICAL IN GMS BALAKRUPI U/c GSSS (B),
JOGINDERNAGAR, DISTRICT MANDI, R/O KAMLAHI KUNJ NEW COLONY, NEAR RAILWAY STATION P.O.
JOGINDERNAGAR, DISTRICT MANDI H.P.
30. RAVI RAJ SON OF SH. SHER SINGH, PRESENTLY WORKING AS TGT NON- MEDICAL IN GMS BHARYARA U/c GSSS CHAUNTRA, DISTRICT MANDI, R/O VILLAGE NAGAN P.O.
CHAUNTRA, TEHSIL
JOGINDERNAGAR, DISTRICT
MANDI, H.P.
31. BHAG CHAND SON OF LATE SH. SANT RAM,
.
PRESENTLY WORKING AS
TGT NON-MEDICAL IN GSSS KAMAND (DRANG), DISTRICT MANDI, R/O VILLAGE BHADYAR, P.O. PALI, TEHSIL
PADHAR, DISTRICT MANDI H.P.
32. SHALINI MISHRA D/O SURINDER KUMAR,
PRESENTLY WORKING AS TGT NON-MEDICAL IN GMS BHOUR U/c GSSS KANAID, DISTRICT MANDI, R/O C/O M/S GANGA RAM & SONS P.O. SUNDERNAGAR-2 r DISTRICT
MANDI H.P.
33. RENU GUPTA W/O PRAMOD GUPTA, PRESENTLY WORKING AS TGT NON-
MEDICAL IN GMS PADHIUN U/c GHS KATHLAG, DISTRICT MANDI R/O VILLAGE BHOUR P.O KANAID, TEHSIL
SUNDERNAGAR DISTRICT MANDI H.P.
34. KAMAL KUMAR SON OF SALIG RAM, PRESENTLY WORKING IN GSSS NAMHOL,
DISTRICT BILASPUR, R/O VILLAGE MANDLOHU P.O. KOTHI PUR, TEHSIL SADAR, DISTRICT BILASPUR H.P.
35. DEENA NATH SON OF SH DURGA RAM PRESENTLY WORKING AS TGT NON- MEDICAL IN GSSS DUMEHAR, DISTRICT BILASPUR, R/O VILLAGE PALASLA, P.O KA PAHRA, TEHSIL GHUMARWIN, DISTRICT BILASPUR H.P.
36. ANJANA KUMARI D/O SH.
ALIG RAM PRESENTLY WORKING AT GSSS (G) UNA R/O VILLAGE KARANGUHI, P.O PANTEHRA, TEHSIL GHUMARWIN, DISTRICT
.
BILASPUR H.P.
37. NAVDEEP KUMAR SON OF OM PRAKASH, PRESENTLY WORKING AS TGT NON-
MEDICAL IN GSSS TOKA NAGLA, DISTRICT SIRMOUR, R/O VILLAGE SURAJPUR, P.O PURUWALA KANSHIPAUR, TEHSIL PANOTA SAHIB,
DISTRICT SIRMOUR H.P.
38. GUMAT RAM SON OF SH. TEK RAM, PRESENTLY WORKING AS TGT NON-
MEDICAL IN GSSS JIBHI,
DISTRICT KULLU, H.P. R/O VILLAGE SHADNAL, P.O CHANON TEHSIL BANJAR DISTRICT KULLU H.P.
39 MAHENDER PALL SON OF SH. NEET RAM PRESENTLY WORKING AS TGT NON- MEDICAL IN GSSS GHATU P.O
GHATU, TEHSIL NIRMAND DISTRICT KULLU, R/O
VILLAGE KHAIR, P.O. GHATU, TEHSIL NIRMAND DISTRICT KULLU, H.P.
40. ASHWANI KUMAR SON OF SH. AJIT KUMAR PRESENTLY WORKING AS TGT NON- MEDICAL IN GHS JASAI U/C GSSS KANGOO, DISTRICT HAMIRPUR, R/O VILLAGE JAHRMANI, P.O. GALORE, SUB TEHSIL GALORE, DISTRICT HAMIRPUR H.P.
41. SUMAN KUMAR, SON OF SH. GIAN CHAND RANA, PRESENTLY WORKING AS TGT NON-MEDICAL IN GSS
BIJHARI, DISTRICT HAMIRPUR, R/O H.O. 88 WARD NO.4, SHIV NAGAR, HAMIRPUR, H.P.
.
42. SANJAY KUMAR, SON OF
SH. RIKHI RAM SHARMA, PRESENTLY WORKING AS TGT NON-MEDICAL IN GHS KOLTA KALLAR, DISTRICT
HAMIRPUR, R/O VILLAGE PANDHER, P.O. THATHWANI, TEHSIL AND DISTRICT HAMIRPUR, H.P.
43. JAGJEET SINGH, PRESENTLY WORKING AS TGT NON-MEDICAL GHS SALAUNI U/C GSSS SOHARI, DISTRICT HAMIRPUR, H.P.,
R/O VILLAGE SARYANA, P.O.
DANHWIN, TEHSIL BIJARI, DISTRICT HAMIRPUR, H.P.
44. BANDNA BHARDWAJ, WIFE OF SH. BRAJESH
DHIMAN, PRESENTLY WORKING AS TGT NON- MEDICAL IN GMS SAMELA U/c GSSS OLD KANGRA, R/O
H.NO. 437, WARD NO.2, OLD KANGRA, H.P.
45. MADAN LAL, SON OF SH. HEM RAJ, PRESENTLY WORKING AS TGT NON-
MEDICAL IN HARITALYANAGAR U/c GSSS DANGAR, DISTRICT BILASPUR, R/O V.P.O. LADRAUR, TEHSIL BHORAJN, DISTRICT HAMIRPUR, H.P.
46. KARUN SINGH, SON OF SH. PARKASH CHAND, PRESENTLY WORKING AS TGT NON-MEDICAL IN GHS SASAN, DISTRICT HAMIRPUR, R/O VILLAGE GHARYANA BRAHMNA, P.O. CHOWKI
JAMWALAN, TEHSIL AND DISTRICT HAMIRPUR, H.P.
47. VINOD KUMAR, SON OF SH. PAN CHAND, PRESENTLY
.
WORKING AS TGT NON-
MEDICAL IN GMS MALPUR U/c GSSS BADDI, DISTRICT SOLAN, H.P., R/O VILLAGE NARSIN, P.O. KAKRIAR,
TEHSIL TAUNI DEVI, DISTRICT HAMIRPUR, H.P.
48. ANJALI PATHANIA, WIFE OF SH. KARAN SINGH,
PRESENTLY WORKING AS TGT NON-MEDICAL IN GSSS BHOTA, DISTRICT HAMIRPUR, R/O HOUSE NO.- 8, WARD NO.1, HIRANAGAAR,
DISTRICT HAMIRPUR, H.P.
49. VIDYA PRAKASH, S/O SH. KHOOB RAM, PRESENTLY WORKING AS GMS SHILH U/c GSSS BANJAR, DISTRICT
KULLU H.P., R/O VILLAGE CHALHAR, P.O. PUJALI, TEHSIL BANJAR, DISTRICT KULLU, H.P.
50. SANJEEV KUMAR, SON OF LATE SH. JAGDISH MITTAL,
PRESENTLY WORKING AS TGT NON-MEDICAL IN GMS PIPLA AGE, U/c GSSS
BHUNTAR, DISTRICT KULLU, R/O V.P.O. PIPLA AGE, TEHSIL BHUNTAR, DISTRICT KULLU, H.P.
....PETITIONERS.
(BY SHRI BHUVNESH SHARMA, ADVOCATE)
AND SH. ROHIT JAMWAL, DIRECTOR ELEMENTARY EDUCATION H.P. SHIMLA
....RESPONDENT.
(BY MR. ASHOK SHARMA, ADVOCATE GENERAL, MR. ADARSH SHARMA, MR. SANJEEV SOOD, ADDITIONAL ADVOCATES GENERAL AND MR. KAMAL KANT CHANDEL,
.
DEPUTY ADVOCATE GENERAL)
Whether approved for reporting?1 No This petition coming on for admission this day, the Court passed the
following:
JUDGMENT
Learned Additional Advocate General submits that in
compliance to the order dated 11.01.2019, passed by learned
erstwhile Himachal Pradesh Administrative Tribunal, in O.A. No.231
of 2019, titled as Kamal Chaudhary and others Versus State of
Himachal Pradesh and others, appropriate order on the
representation of the petitioners now stands filed. He further
submits that the authority concerned is submitted its unconditional
apology for the delay which is therein in implementing the order.
2. Be that as it may, as the order now stands complied
with and representation of the petitioners stands decided, these
contempt proceedings are ordered to be closed, but with liberty to
the petitioners that in case they are not satisfied with the order so
passed by the authority concerned, then they may assail the same
before the appropriate Court of Law, if so advised. Notice discharged.
October 06, 2021 (Ajay Mohan Goel)
(rishi) Judge
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