Sh. Sudhir Kumar @ Sonu Son Of Late ... vs State Of H.P. & Others
2021 Latest Caselaw 4834 HP

                       IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
                                ON THE 1st DAY OF OCTOBER, 2021

                                              BEFORE




                                                                        .
                               HON'BLE MR. JUSTICE SATYEN VAIDYA





                    CRIMINAL MISCELLENOUS PETITON (MAIN) NO. 1708 OF 2021
    Between:-





     SH. SUDHIR KUMAR @ SONU SON OF LATE SH. ILAM
     CHAND, AGED ABOUT 36 YEARS, R/O KURDI KHEDA,
     KALUWALA, JAHANPUR, SAHARANPUR, KALUWALA,
     UTTAR PRADESH, PRESENTLY AT M.C. JAIL NAHAN, H.P.
                                                                                ...PETITIONER

     (BY SH. T.K.VERMA, ADVOCATE)


       AND
                           r           to

    STATE OF HIMACHAL PRADESH
                                                                              ...RESPONDENT
    (BY SH. RAJINDER DOGRA, SR. ADDL.
     ADDITIONAL ADVOCATE GENERAL)



_________________________________________________________________________
             This petition coming on for orders this day, the Court has




passed the following:-
                                       ORDER

Learned counsel representing the bail petitioner, seeks

permission to withdraw the present petition at this stage with liberty to file

afresh at appropriate stage.

2. Accordingly, in view of the aforesaid prayer having been made

by learned counsel representing the petitioner, the present petition is

dismissed as withdrawn with liberty as prayed for.

(Satyen Vaidya) Judge October 01, 2021 (ravinder)

.

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

CWP No. 3167 OF 2021

Reserved on 03.09.2021

.

Arpita

... Petitioner Versus

State of H.P. & others

...Respondents

Coram:

The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.

The Hon'ble Mr. Justice Satyen Vaidya, Judge

Judgment for consideration, please.

(Satyen Vaidya) Judge I agree/do not agree

(Tarlok Singh Chauhan) Judge

List for pronouncement of judgment on 14.09.2021

(Tarlok Singh Chauhan) Judge Court Master