Satish Kumar vs Unknown
2021 Latest Caselaw 5437 HP

           IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                  ON THE 26th DAY OF NOVEMBER, 2021
                                  BEFORE




                                                                    .
              HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                      &
                  HON'BLE MR. JUSTICE SATYEN VAIDYA





                  EXECUTION PETITON NO. 402 OF 2021
     Between:-

     SATISH KUMAR
     SON OF LATE BHOLA NATH,





     RESIDENT OF VILLAGE AND POST OFFICE
     PUBOWAL, TEHSIL HAROLI, DISTRICT UNA, H.P.
     PRESENTLY WORKING AS CONDUCTOR IN
     HIMACHAL PRADESH ROAD TRANSPORT
     CORPORATION, DEPOT NALAGARH,
     DISTRICT SOLAN H.P.

                                                                 ....PETITIONER

     (BY MR. MANOHAR LAL SHARMA, ADVOCATE)

      AND


1.    HIMACHAL ROAD TRANSPORT CORPORATION
      THROUGH ITS MANAGING DIRECTOR, SHIMLA.

2.    REGIONAL MANAGER,




      HIMACHAL ROAD TRANSPORT CORPORATION,
      DEPOT NALAGARH, DISTRICT SOLAN H.P.





                                                              ..RESPONDENTS

     (MS. SHUBH MAHAJAN, ADVOCATE)
     ________________________________________________________________________





              This petition coming on for orders this day, Hon'ble Mr.

       Justice Tarlok Singh Chauhan, passed the following:

                                 ORDER

Notice. Ms. Shubh Mahajan, learned Advocate appears and

waives service of notice on behalf of the respondents.

2. Heard. The execution petition is disposed of with a direction

to the respondents to comply with the judgment passed by this

Court in CWP No. 6374 of 2020, titled as Satish Kumar vs.

Himachal Road Transport Corporation and another, decided on

30.12.2020 and compliance report be filed within a period of six

.

weeks.

For compliance, list on 07.01.2022.

                                               (Tarlok Singh Chauhan)
                                                         Judge


    November 26, 2021                                ( Satyen Vaidya )





             (naveen)                                      Judge