CWP/4427/2020
2021 Latest Caselaw 2858 HP

CWP No.4423 of 2020 a/w CWP No.4245, 4427, 4428 of 2020 & 2894 of 2021

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27.05.2021 Present: Mr. C.N. Singh, Advocate, for the petitioner(s).

Mr. Ajay Vaidya, Senior Additional Advocate

General, for the respondent(s)-State. Mr. J.L. Bhardwaj, Advocate, for respondents No.7 and 8 in CWP No.4423 of 2020 and for respondent No.7 in CWP No.4428 of 2020.

(Through Video Conferencing)

The order dated 06.05.2021 would indicate that

the arguments were heard and judgment was reserved.

Thereafter, certain orders have been passed. Under these

circumstances, we deem it just and necessary that the

matter be listed before the concerned Bench.

Learned counsels submit that due to the urgency

in the matter, the matter could be listed before the

concerned Bench tomorrow.

The Registry to place the request before the

Hon'ble Chief Justice to list this matter before the concerned

Bench on 28.05.2021.

( Ravi Malimath ) Judge

( Jyotsna Rewal Dua ) Judge

May 27, 2021 (Himalvi/Rohit)