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RFA/302/2012
2021 Latest Caselaw 2847 HP

Citation : 2021 Latest Caselaw 2847 HP
Judgement Date : 12 May, 2021

Himachal Pradesh High Court
RFA/302/2012 on 12 May, 2021
Bench: Ajay Mohan Goel

RFA Nos. 302 and 303 of 2012

.

12.05.2021 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Sukrit Sood, Advocate, for the appellant(s) in both the appeals.

Mr. Sumesh Raj, Additional Advocate General with Ms. Divya Sood, Deputy Advocate General, for the respondent in both the appeals.

(Through Video Conferencing)

As judgments in these appeals were reserved on

23.12.2020, in the interest of justice, with the consent of of learned

counsel for the parties, the matters were taken up today again and

re-heard. Arguments heard. Judgments reserved.

           May 12, 2021                               (Ajay Mohan Goel),
               (BSS)                                        Judge








 

 
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