Citation : 2021 Latest Caselaw 2838 HP
Judgement Date : 7 May, 2021
Cr. MP(M) No. 849 of 2021
.
07.05.2021 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, with Mr. Rajat Chauhan, Law Officer, for the respondent-State.
Through Video Conferencing
Status report filed.
Arguments heard. Judgment reserved.
(Anoop Chitkara) Judge May 07, 2021 (R.Atal)
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