Citation : 2021 Latest Caselaw 2824 HP
Judgement Date : 7 May, 2021
Cr.MP(M) No.819 of 2021
.
07.05.2021 Present: Mr. Saurav Rattan, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Addl. A.G., Mr. Amit Dhumal, Dy. A.G. and Mr. Manoj Bagga, Asstt. A.G., for the respondent /State.
Through video conference
Arguments heard. Judgment reserved.
May 7, 2021 (KS)
r to (Anoop Chitkara)
Judge
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!