Citation : 2021 Latest Caselaw 2823 HP
Judgement Date : 7 May, 2021
Cr.MP(M) No. 845 of 2021
.
07.05.2021 Present: Mr. Rahul Singh Verma, Advocate, for the
petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, with Mr. Rajat Chauhan, Law Officer, for the
respondents-State.
Through Video Conferencing
Arguments heard. Judgment reserved.
r to (Anoop Chitkara) Judge
May 07, 2021 (R.Atal)
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