CWP/561/2020
2021 Latest Caselaw 2810 HP

CWP No.561 of 2020

.

05.05.2021 Present: Mr. Varun Chandel, Advocate, for the

petitioner.

Mr. Sumesh Raj, Mr. Dinesh Thakur,

Additional Advocates General, with Ms. Divya Sood, Deputy Advocate General, for the respondents No.1 to 4. None for respondents No.5 and 6.

(through video conferencing).

Learned counsel for the petitioner

undertakes to provide a copy of the Recruitment and

Promotion Rules, for the post of Senior Assistant,

which was governing to be filled before the Rules, 2011

came into force.

Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge May 05, 2021 (Rishi)