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CRMPM/830/2021
2021 Latest Caselaw 2807 HP

Citation : 2021 Latest Caselaw 2807 HP
Judgement Date : 5 May, 2021

Himachal Pradesh High Court
CRMPM/830/2021 on 5 May, 2021
Bench: Anoop Chitkara

Cr.MP(M) No.830 of 2021

.

05.05.2021 Present: Ms. Kiran Dhiman, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Additional Advocate General, for the respondent/

State.

Proceedings convened through video conference

Arguments heard. Judgment reserved.



                                                                             (Anoop Chitkara)
                                        r                                          Judge

                      May 5, 2021 (KS)









 

 
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