Citation : 2021 Latest Caselaw 2797 HP
Judgement Date : 3 May, 2021
Cr. MP(M) No. 745 of 2021
.
03.05.2021 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General with Mr. Rajat Chauhan, Law Officer for the respondent-State.
Arguments heard. Judgment reserved.
(Anoop Chitkara) Judge May 03, 2021 (R.Atal)
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