Citation : 2021 Latest Caselaw 2791 HP
Judgement Date : 3 May, 2021
Cr.MP(M) No.841 of 2021
Mr. Udayanand Sharma, Advocate, for the petitioner.
.
03.05.2021 Present:
Mr. Nand Lal Thakur, Additional Advocate General, for the respondent/ State.
Proceedings convened through video conference
Called again
File of Cr.MP(M) No.435 of 2021, stands received.
Arguments heard. Judgment reserved.
[
(Anoop Chitkara)
r Judge
May 3, 2021 (KS)
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