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CWP/6051/2020
2021 Latest Caselaw 2228 HP

Citation : 2021 Latest Caselaw 2228 HP
Judgement Date : 17 March, 2021

Himachal Pradesh High Court
CWP/6051/2020 on 17 March, 2021
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

CWP No. 6051 of 2020

17.3.2021 Present: Mr. H.R.Bhardwaj, Advocate, for the petitioner.

.

Mr. V.B. Verma, Advocate, for the respondent.

Mr. V.B. Verma, learned counsel for the respondent,

under instructions, states that the matter is under active

consideration with the respondent. He prays for and is granted

two weeks' time to comply with the judgment dated 23.12.2020.

List on 31.3.2021.

                           r                 (Tarlok Singh Chauhan)
                                                       Judge


(Chander Bhusan Barowalia) Judge

17th March, 2021 (Guleria)

 
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