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COPC/72/2021
2021 Latest Caselaw 2145 HP

Citation : 2021 Latest Caselaw 2145 HP
Judgement Date : 16 March, 2021

Himachal Pradesh High Court
COPC/72/2021 on 16 March, 2021
Bench: Sureshwar Thakur

COPC No. 72 of 2021

16.3.2021 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

.

Mr. Narender Guleria and Mr. Hemant Vaid, Addl. AGs with Mr. Vikrant Chandel, Dy. A.G., for the respondent-State.

Mr. Narender Guleria, the learned Addl. A.G.

appears and waives service of notice on behalf of the

respondent-State. He prays for and is granted three weeks'

time to comply with the judgment, of, 30.12.2020, rendered

by the Division Bench of this Court, in CWP No. 5438 of

2020. List on 20.4.2021.

(Sureshwar Thakur) Judge

March 16, 2021 (Kalpana)

.

 
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