Kulwant Singh vs Yunus And Another
2021 Latest Caselaw 2020 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA


                                            COPC No.60 of 2021




                                                                          .
                                            Decided on: 10.03.2021





    Kulwant Singh                                                     ....Petitioner.
                   Versus





    Yunus and another                                                 ...Respondents.

    Coram
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1




    For the petitioner : Mr. Mandeep Chandel, Advocate.
    For the respondents : Nemo.

    Ajay Mohan Goel, Judge (Oral)

Learned counsel for the petitioner submits that he

may be permitted to withdraw this petition as the same is pre-

mature. Permission granted.

2. Petition is permitted to be withdrawn, as prayed

for, so also pending miscellaneous applications, if any.

(Ajay Mohan Goel) Judge March 10,2021 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?