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Rehalia And Another vs Unknown
2021 Latest Caselaw 1731 HP

Citation : 2021 Latest Caselaw 1731 HP
Judgement Date : 5 March, 2021

Himachal Pradesh High Court
Rehalia And Another vs Unknown on 5 March, 2021
Bench: Vivek Singh Thakur

CWPOA No. 7853 of 2019

5.3.2021 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.

.

Mr. Bhupender Thakur, Deputy Advocate General

for respondents No.1 and 2.

Learned counsel for the petitioner submits that

present case is squarely covered by the judgment dated 1.3.2021

passed in identical CWPOA No.7732 of 2019, titled as Aman

Rehalia and another Vs. State of HP and others.

Learned Deputy Advocate General seeks time to go

through the judgment and verify the facts.

As prayed, adjourned for 19.3.2021.

(Vivek Singh Thakur)

Judge 5th March, 2021 (Guleria)

 
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