Citation : 2021 Latest Caselaw 1481 HP
Judgement Date : 1 March, 2021
Exe. Petition No. 1 of 2021
.
01.03.2021 Present: Mr. Karan Singh Kanwar, Advocate, for the Decree Holder.
Mr. Sunny Dhatwalia, Assistant Advocate General, for the
Judgment Debtor.
Notice. Mr. Sunny Dhatwalia, learned Assistant Advocate
General, appears and waives service of notice on behalf of Judgment
Debtor and seeks time to file reply. Be filed within four weeks.
List on 19th April, 2021.
March 01, 2021 (Vivek Singh Thakur)
(ms) Judge
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