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EX.P./201/2021
2021 Latest Caselaw 3182 HP

Citation : 2021 Latest Caselaw 3182 HP
Judgement Date : 19 July, 2021

Himachal Pradesh High Court
EX.P./201/2021 on 19 July, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya

Ex. P. No. 201 of 2021.

19.07.2021. Present: Mr. H.R. Bhardwaj, Advocate, for the petitioner.

.

Mr. V.B.Verma, Advocate, for the respondents.

(Through Video Conferencing)

Learned counsel for the respondents prays for and is

granted two weeks further time to comply with the directions

contained in Judgment dated 08.01.2021 passed by this Court

r to in CWP No. 236 of 2021. List on 02.08.2021.

(Tarlok Singh Chauhan) Judge

(Satyen Vaidya) 19th July, 2021. Judge

(krt)

 
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