Lpa Nos. 122 & 123/2008 vs Pal Manhans
2021 Latest Caselaw 3178 HP

LPA Nos. 122 & 123/2008

19.7.2021 Present: Mr. G. D. Verma, Sr. Advocate with Mr. B. C. Verma,

.

Advocate, for the appellant(s).

Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Mr. Vikas Rathore, Mr. Hemanshu Misra, Mr. Shiv

Pal Manhans, Addl. A.Gs., Mr. J. S. Guleria and Mr. Bhupinder Thakur, Dy.A.Gs. for respondents­State. Mr. Arjun Lal, Advocate, for respondents No. 2 to 4 and 5(a) to (f).

(Through Video Conferencing)

Arguments heard. Judgment reserved.

(Tarlok Singh Chauhan) Judge

(Satyen Vaidya) Judge 19.7.2021

(pankaj)