CWPOA/6052/2019
2021 Latest Caselaw 3132 HP

CWPOA No.6052 of 2019

14.07.2021 Present: Mr. Abhyendra Gupta, Advocate, for the petitioner, through

.

Video Conferencing.

Mr. Gaurav Sharma, Deputy Advocate General, for the respondents, through Video Conferencing.

Learned Deputy Advocate General submits that according to

him, present case is not covered by the judgment referred on behalf of the

petitioner passed in CWPOA 46 of 2020, titled as Yashwant Singh &

others versus State of HP. and he seeks further time to prepare the

case. Accepting request of learned Deputy Advocate General, adjourned

for 11.8.2021.

List on 11.8.2021.

(Vivek Singh Thakur), Judge.

14th July, 2021

(veena)