Citation : 2021 Latest Caselaw 751 HP
Judgement Date : 29 January, 2021
Cr. MP(M) No. 126 of 2021
.
29.01.2021 Present: Mr. O.C. Sharma, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Addl. Advocate General with Ms. Seema Sharma and Mr. Narender Thakur, Dy. Advocate Generals and Mr. Manoj Baggar, Assistant
Advocate General, for respondent-State.
Through Video Conferencing
Arguments heard. Judgment reserved.
r (Anoop Chitkara)
Vacation Judge
January 29, 2021
(Anant Parihar)
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