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CRMPM/55/2021
2021 Latest Caselaw 744 HP

Citation : 2021 Latest Caselaw 744 HP
Judgement Date : 29 January, 2021

Himachal Pradesh High Court
CRMPM/55/2021 on 29 January, 2021
Bench: Anoop Chitkara

Cr.M.P.(M) No.55 of 2021

29.1.2021 Present: Mr. Dushyant Dadwal ,Advocate, for the petitioner.

.

Mr. Sudhir Bhatnagar, Additional Advocate General

with Ms. Seema Sharma, Dy. Advocate General, Mr. Narinder Singh, Thakur & Mr. Kamal Kant, Deputy Advocates, General, and Mr. Manoj Bagga,

Assistant Advocate General for the State.

(Through Video Conference)

Arguments heard. Judgment reserved.




            January 29, 2021
                                r        to               (Anoop Chitkara)
                                                            Vacation Judge

                (ravinder)

 
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