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Nishu Devi vs State Of H.P. & Others
2021 Latest Caselaw 727 HP

Citation : 2021 Latest Caselaw 727 HP
Judgement Date : 29 January, 2021

Himachal Pradesh High Court
Nishu Devi vs State Of H.P. & Others on 29 January, 2021
Bench: Anoop Chitkara

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No. 599 of 2021.

Date of Decision: January 29, 2021

.

    Nishu Devi                                                          ...Petitioner
                                      Versus
    State of H.P. & Others                                            ...Respondents





    Coram:

The Hon'ble Mr. Justice Anoop Chitkara, Vacation Judge. Whether approved for reporting?1 No.

For the petitioner : Mr. M.A. Safee, Advocate. For the respondents : Mr. Ajay Vaidya, Sr. Addl. A.G. with Mr. Sudhir Bhatnagar, Addl. A.G. & Mrs. Seema Sharma & Mr. Narinder Thakur, rDy. A.G. and Mr. Manoj Bagga, Asstt. A.G.

COURT PROCEEDINGS CONVENED THROUGH VIDEO CONFERENCE

Anoop Chitkara, Vacation Judge(oral)

The petitioner, who is working as Staff Nurse at Indira

Gandhi Medical College and Hospital, Shimla, H.P., has come up

before this Court seeking her transfer from the present place of

posting to one of the stations of her choice mentioned in para 5

of the petition, on the ground of adverse family circumstances. In

this regard, the petitioner has already made a representation

dated 21.12.2020, Annexure P-2, which is still pending before the

concerned authority.

2. Notice. Mr. Ajay Vaidya, learned Senior Additional

Advocate General appears and accepts service of notice on

behalf of the respondents.

Whether reporters of Local Papers may be allowed to see the judgment?

3. In view of the nature of the order, this Court proposes

to pass, no response is required from the respondents.

.

4. Consequently, this petition is disposed of with a

direction to the respondents to decide the representation dated

21.12.2020, Annexure P-2, strictly in the light of the transfer

policy occupying the field, within two weeks. Pending

application(s), if any, are closed.




    January 29, 2021 (ps)
                    r           to                         (Anoop Chitkara),
                                                            Vacation Judge.










 

 
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