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CRMPM/1900/2020
2021 Latest Caselaw 696 HP

Citation : 2021 Latest Caselaw 696 HP
Judgement Date : 28 January, 2021

Himachal Pradesh High Court
CRMPM/1900/2020 on 28 January, 2021
Bench: Anoop Chitkara

Cr.MP(M) No.1900 of 2020

28.01.2021 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.

.

Mr. Sudhir Bhatnagar, Additional Advocate General

with Ms. Seema Sharma & Mr. Narender Singh Thakur, Deputy Advocates General and Mr. Manoj Bagga, Assistant Advocate General, for the

respondent-State.

(Through Video Conferencing)

Arguments heard. Judgment reserved.



             28th January, 2021
                      (CS/Bhardwaj)
                            r          to               (Anoop Chitkara),
                                                         Vacation Judge










 

 
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