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CRMPM/131/2021
2021 Latest Caselaw 687 HP

Citation : 2021 Latest Caselaw 687 HP
Judgement Date : 28 January, 2021

Himachal Pradesh High Court
CRMPM/131/2021 on 28 January, 2021
Bench: Anoop Chitkara

CRMPM No.131 of 2021 28.1.2021 Present: Mr. Sushil Chauhan, Advocate for the petitioner.

Mr. Sudhir Bhatnagar, Additional Advocate General

.

with Ms. Seema Sharma, Dy. Advocate General &

Mr.Narinder Singh, Thakur, Deputy Advocate, General and Mr. Manoj Bagga, Assistant Advocate General for respondents No.1 and 3.

(Through Video Conference)

Arguments heard. Judgment reserved.




            January 28, 2021
                              r         to               (Anoop Chitkara)
                                                           Vacation Judge

              (ravinder)









 

 
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