Citation : 2021 Latest Caselaw 657 HP
Judgement Date : 22 January, 2021
Cr.MP(M) No.24 of 2021.
22.01.2021 Present: Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.
.
Mr. Vikas Rathore & Mr. Narinder Guleria, Addl. AGs with Mr. Bhupender Thakur, Mr. Gaurav Sharma & Ms. Divya Sood, Dy. AGs and Mr. Rajat
Chauhan, Law Officer, for the respondent.
(Through Video Conferencing)
Arguments heard. Judgment reserved.
22nd January, 2021
(CS/Bhardwaj)
r to (Anoop Chitkara),
Vacation Judge
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