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CWP/1747/2020
2021 Latest Caselaw 579 HP

Citation : 2021 Latest Caselaw 579 HP
Judgement Date : 8 January, 2021

Himachal Pradesh High Court
CWP/1747/2020 on 8 January, 2021
Bench: Sandeep Sharma

CWP 1747 of 2020

08.01.2021 Present: Mr.A.K. Gupta, Advocate, for the

.

petitioners through video-conferencing.

Mr.Sudhir Bhatnagar, Additional Advocate General for the respondents- State through video-conferencing.

While going through the petition for

dictating the judgment, I find that certain points

require clarification. In this view of the matter, list the

case for rehearing after winter vacation.


                                                (Sandeep Sharma),
             January 8, 2021                         Judge
                (aks)









 

 
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