Aarti Devi vs State Of H.P. & Another
2021 Latest Caselaw 774 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

CWP No. 608 of 2021

.

                                      Date of Decision: February 01, 2021





    Aarti Devi                                                          ...Petitioner

                                      Versus





    State of H.P. & Another                                           ...Respondents
    Coram:

The Hon'ble Mr. Justice Anoop Chitkara, Vacation Judge. Whether approved for reporting?1 No. For the petitioner : Mr. Surinder Prakash Sharma, Advocate. For the respondents : Mr. Ajay Vaidya, Sr. Addl. A.G. with Mr.

Vikrant Thakur, Addl. A.G.

COURT PROCEEDINGS CONVENED THROUGH VIDEO CONFERENCE

Anoop Chitkara, Vacation Judge(oral)

The petitioner, who is working as Staff Nurse at Dr.

Yashwant Singh Parmar Government Medical College, Nahan,

District Sirmaur, H.P., has come up before this Court seeking her

transfer from the present place of posting on the ground that her

case is covered under clause 5.4 of the Comprehensive Guiding

Principles-2013, of the transfer policy applicable in the State of

Himachal Pradesh, which provides concession to couples. In this

regard, the petitioner has already made representation dated

22.12.2020, Annexure P-1, which is still pending before the

concerned authority.

Whether reporters of Local Papers may be allowed to see the judgment?

2. Notice. Mr. Ajay Vaidya, learned Senior Additional

Advocate General appears and accepts service of notice on

.

behalf of the respondents.

3. In view of the nature of the order, this Court proposes

to pass, no response is required from the respondents.

4. Consequently, this petition is disposed of with a

direction to the respondents to decide the representation of the

petitioner, in the light of the transfer policy occupying the field,

within a week. Liberty is reserved to the petitioner to approach

this Court again, in case she still feels aggrieved and dissatisfied

with the outcome of the representation. Pending application(s),

if any, are closed.

(Anoop Chitkara), February 01, 2021 (ps) Vacation Judge.