Smt. Fool Maya vs State Of Himachal Pradesh & Others
2021 Latest Caselaw 1440 HP

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                                       CWPOA No. 2785 of 2020

                                                       Date of decision: 26.2.2021




                                                                                   .

    Smt. Fool Maya.                                                              ...Petitioner
                              Versus
    State of Himachal Pradesh & others.                                          ...Respondents.





    Coram
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    Whether approved for reporting?1





    For the Petitioner:                   Mr.Dinesh Chauhan, Advocate.

    For the Respondents:                  Mr.Raju Ram Rahi, Deputy Advocate
                               r          General.

                        Vivek Singh Thakur, Judge (oral)

Learned counsel for the petitioner, under instructions of

petitioner seeks permission of withdraw this petition. As prayed,

present petition is dismissed as withdrawn.

                                                                   (Vivek Singh Thakur),
       th
    26 February, 2021                                                    Judge.





             (Keshav)

Whether the reporters of the local papers may be allowed to see the Judgment? Yes