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CRMPM/353/2021
2021 Latest Caselaw 1435 HP

Citation : 2021 Latest Caselaw 1435 HP
Judgement Date : 26 February, 2021

Himachal Pradesh High Court
CRMPM/353/2021 on 26 February, 2021
Bench: Anoop Chitkara

Cr.MP(M) No. 353 of 2021

.

26.02.2021 Present: Mr. R.S. Chandel, Advocate, for the petitioner.

Mr. Ram Lal Thakur, Assistant Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondent-State.

Status report filed.

Arguments heard. Judgment reserved.




             February 26, 2021
              (R.Atal)
                                     to            (Anoop Chitkara)
                                                        Judge










 

 
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