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CRMP/1183/2018
2021 Latest Caselaw 1434 HP

Citation : 2021 Latest Caselaw 1434 HP
Judgement Date : 26 February, 2021

Himachal Pradesh High Court
CRMP/1183/2018 on 26 February, 2021
Bench: Vivek Singh Thakur

Cr.MP No. 1183 of 2018, 413 of 2019 and 686 of 2020 in Cr.MMO No.191 of 2016 along with COPC No. 81 of 2019 along with Cr.MP No. 1696 of 2020.

.

26.2.2021 Present: Mr. Y,P. Sood, Advocate, for the petitioner in

Cr.MMO No. 191 of 2016 for non-applicant in Cr.MP No. 686 of 2020 and Cr.MP No. 16896 of 2020 and for respondent in COPC No. 81 of 2019.

Mr. J.L. Bhardwaj, Advocate,for respondent in Cr.MMO No. 191 of 2016, for applicant in Cr.MP No. 686 of 2020 and Cr.MP No. 1696 of 2020 and

for the petitioner in COPC No. 81 of 2019.

Arguments heard. Reserved for order/judgment.

(Vivek Singh Thakur) Judge 26th February, 2021

(Guleria)

 
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