Unknown vs Transport Corporation And ...
2021 Latest Caselaw 1432 HP

COPC No.256 of 2020

26.02.2021 Present: Mr. Ashok Kumar, Advocate, for the

.

petitioner.

Mr. Ajay Kumar Chauhan, Advocate, for the respondents.

Notice. Mr. Ajay Kumar Chauhan, Advocate,

accepts notice on behalf of respondents.

r to As prayed for, list on 07.04.2021. In the

interregnum, the Court hopes and expects that the

directions passed by this Court in CWP No.1112 of

2020, titled as Desh Raj Versus Himachal Road

Transport Corporation and another, on 11.03.2020,

are complied with by the respondents in letter and

spirit, in case the judgment so passed by the Court in

the said petition has attained finality.

(Ajay Mohan Goel) Judge February 26, 2021 (Rishi)