Citation : 2021 Latest Caselaw 1430 HP
Judgement Date : 26 February, 2021
Cr.MP(M) No. 252 of 2021
.
26.02.2021 Present: Mr. Pushpender Jaswal, Advocate, for the
petitioner.
Mr. Ram Lal Thakur, Assistant Advocate General with Mr. Rajat Chauhan, Law Officer,
for the respondent-State.
Arguments heard. Judgment reserved.
(Anoop Chitkara) Judge February 26, 2021 (R.Atal)
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