Dinesh Kumar vs Coram
2021 Latest Caselaw 1345 HP

                                                                             .
        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA





                                        CWPOA No. 7610 of 2019
                                        Date of Decision 25th February, 2021





    ________________________________________________________

    Dinesh Kumar                                                         ...Petitioner

                                                   Versus

    State of HP & others

    Coram
                          r                to                            ....Respondents

    The Hon'ble Mr. Justice Vivek Singh Thakur, J.

Whether approved for reporting?1 ______________________________________________________________ For the Petitioner: Mr. Vishwa Bhushan, Advocate.

For the Respondents: Mr. Raju Ram Rahi, Deputy Advocate General.

__________________________________________________________________

Vivek Singh Thakur, J.

Under instructions, learned counsel for the petitioner

seeks permission to withdraw the petition. Accepting his prayer,

petition is dismissed as withdrawn.

    February 25, 2021                                    (Vivek Singh Thakur)
    (ms)                                                        Judge

Whether Reporters of Local Papers may be allowed to see the judgment? Yes