Geeta Nand vs Sh. Manoj Kumar And Others
2021 Latest Caselaw 1282 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                    COPCT No. 582 of 2020




                                                                        .
                                                    Decided on: 24.02.2021.





      Geeta Nand                                                    ....Petitioner.

                       Versus





      Sh. Manoj Kumar and others                                    ...Respondents.
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
      Whether approved for reporting?1 No





      For the petitioner    :    M/s Abhimanyu Rathore, Prashant
                                 Sharma and Ajit Sharma, Advocates.

      For the respondents           :       M/s Somesh Raj, Dinesh Thakur
                                            and Sanjeev Sood, Additional
                          r                 Advocate Generals with Ms. Divya

                                            Sood, Deputy Advocate General.
      Ajay Mohan Goel, Judge (Oral)

Learned Counsel for the petitioner, on instructions,

submits that he has instructions not to press the present contempt

petition. Accordingly, these contempt proceedings are ordered to be

closed. Notice discharged.

                                                             (Ajay Mohan Goel)
      February 24, 2021                                              Judge
          (narender)





      1       Whether reporters of the local papers may be allowed to see the judgment?