RSA/103/2020
2021 Latest Caselaw 1276 HP

RSA No. 103 of 2020

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24.02.2021 Present: Mr. Anuj Nag, Advocate for the appellants.

Mr. Ajay Sharma, Sr. Advocate with Ms. Aanandita Sharma, Advocate for the respondent.

The Court stands apprised that there is another

regular second appeal pending in this Court between the same

parties, arising out of the same judgment, i.e. RSA No. 105 of

2020, and a prayer is thus being made that the Registry be

directed to list this appeal with the said appeal. Ordered

accordingly.

List this appeal alongwith RSA No. 105 of 2020 on

16.03.2021, as prayed for.

(Ajay Mohan Goel) Judge

February 24, 2021 (narender)